Supreme Court - Daily Orders
Tamil Nadu Centre For Public Interest ... vs Union Of India Prime Ministers Office ... on 24 July, 2017
ITEM NO.13 REGISTRAR COURT. 1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Diary No(s). 4497/2017
TAMIL NADU CENTRE FOR PUBLIC INTEREST LITIGATION MANAGING TRUSTEE
Petitioner(s)
VERSUS
UNION OF INDIA PRIME MINISTERS OFFICE PRINCIPAL SECRETARY
Respondent(s)
Date : 24-07-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. K.R. Chitra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner appears and wants to withdraw the unregistered SLP. The same is allowed.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.26 15:23:08 IST Reason: