Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Bombay Presidency - Subsection Section 7(1)(i) in The Bombay Highways Rules, 1958 (i)The structure to be erected or work to be carried out shall be so executed as not to interfere with traffic on the highway or the highway drainage.