Supreme Court - Daily Orders
Commissioner Of Income Tax-Ii, New ... vs M/S Modipon Ltd. on 15 May, 2015
ITEM NO.3 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 29817/2011
COMMISSIONER OF INCOME TAX-II, NEW DELHI Petitioner(s)
VERSUS
M/S MODIPON LTD. Respondent(s)
(with office report)
Date : 15/05/2015 This petition was called on for hearing today.
For Petitioner(s)
Ms Diksha Rai, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice as was issued to the sole respondent has been received with the postal remarks “left”. Ld. counsel for the petitioner now to provide the fresh address for the sole respondent. Notice thereafter be issued.
List again on 21.8.2015.
(RACHNA GUPTA) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2015.05.19 10:17:57 IST Reason: