Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(2)(c) in U.P. Housing and Development Board Regulations, 1982 (c)On the first floor of construction within the front, side and rear set back which has been compounded earlier.