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State of Rajasthan - Section

Section 107 in Rajasthan District Board Account Rules

107.

Before a bill is passed for payment the officer concerned shall see that the articles billed for have been entered in the appropriate stock book or the property register as the case may be and that a reference to the entry in the register is quoted in the bill. The officer passing the payment, shall be responsible to see, that this rule is carried out.Note. - These rules are supplementary to the Purchase Custody Issued (Disposal) of the stores rules or District Board which are to be issued separately.Stamp Account