Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in The M.P. Extension of Laws Act, 1958 15. The Prisoners Act, 1900 (III of 1900) Section 2. - In sub-section (2), after "Part 'B' States" add "other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh".
