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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(12)(a) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(a)have pursued approved courses of study in the University or in a University or affiliated college unless exempted therefrom, in the manner prescribed by the Statutes, Ordinances, Regulations and Rules and have passed the examinations prescribed by the University, or