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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(7) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(7)The Vice-Chancellor shall manage, through appropriate officers and staff members, the colleges, departments, institutions of specialized studies, laboratories libraries, museums, hostels and schools maintained by the University, both at the headquarter and outside.