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Pr. Commission Of Income Tax Central Ii vs M/S Unique Builders Developers ... on 9 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.3                                COURT NO.10                  SECTION XV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13160/2018

     (Arising out of impugned final judgment and order dated 19-05-2017
     in ITA No. 175/2015 passed by the High Court of Judicature for
     Rajasthan, Bench at Jaipur)

     PR. COMMISSION OF INCOME TAX CENTRAL II                                Petitioner(s)

                                                       VERSUS

     M/S UNIQUE BUILDERS                    DEVELOPERS (REALITY)            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.70453/2018-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No(s). 18135/2018
     (FOR ADMISSION and I.R. and IA No.77110/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 09-07-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Ms.    Pinky Anand,ASG
                                       Mr.    Arijit Prasad,Adv.
                                       Mr.    Manish Pushkarna,Adv.
                                       Ms.    Kirti Dua,Adv.
                                       For    Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with S.L.P.(Civil)No.22440 of 2017.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER