Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(1)(c) in Rajasthan Agricultural University Act, 1962

(c)make such other temporary provisions for the purpose of removing any such difficulties as it may deem fit to be necessary or expedient :