Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32A] [Entire Act] State of Rajasthan - Subsection Section 32A(4) in The Rajasthan Minor Mineral Concession Rules, 1986 (4)In case of the auction or tender for mining lease, no registration shall be required to participate in auction or tender.
