Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jammu-Kashmir - Subsection Section 28(1) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013 (1)The licensee shall file with the Commission, complete copies of all power purchase agreements already entered into by it.
