Madhya Pradesh High Court
Mirza Javed Baig vs The State Of Madhya Pradesh Thr on 23 November, 2016
1
W.A. No.394/2016
(Mirza Javed Baig Vs. State of M.P.)
23.11.2016
Shr Vivek Jain, Advocate for the appellants.
Shri Praveen Newaskar, Govt. Advocate for the
respondent/State.
Learned counsel for the State informs that matters of similar nature have been listed tomorrow.
Accordingly, let the case be taken up tomorrow alongwith W.A. No. 341/2016.
Till the next date of hearing, no coercive steps shall be taken by respondents against all the four appellants herein.
(Sheel Nagu) (S.A. Dharmadhikari)
Judge Judge
sh/-