Rajasthan High Court - Jodhpur
Durga Shankar Pandiya vs Shri Sawar Mal Verma on 26 February, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 190/2019 Durga Shankar Pandiya
----Petitioner Versus Shri Sawar Mal Verma,
----Respondent For Petitioner(s) : Mr. P.C. Sharma For Respondent(s) : Mr. Rahul Vyas for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 26/02/2019 List on 06.03.2019, as prayed by learned counsel for respondents.
(DINESH MEHTA),J 39-skm/-
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