Delhi High Court - Orders
Genpact Luxembourg S.A.R.L vs Assistant Commissioner Of Income Tax ... on 27 January, 2026
$~45 & 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14205/2025 CM APPL. 58349/2025 STAY
GENPACT LUXEMBOURG S.A.R.L.
.....Petitioner
Through: Ms. Sherry Goyal, Mr. Devansh Jain,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 3 1,
INTERNATIONAL TAXATION, NEW DELHI & ANR.
.....Respondents
Through:
46
+ W.P.(C) 14223/2025 CM APPL. 58377/2025 STAY
GENPACT LUXEMBOURG S.A.R.L.
.....Petitioner
Through: Ms. Sherry Goyal, Mr. Devansh Jain,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 3 1,
INTERNATIONAL TAXATION NEW DELHI & ANR.
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 27.01.2026
1. These matters could not be called out/taken for consideration till rising of the Court, and are thus adjourned.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2026 at 20:34:31
2. List these cases on 23.07.2026.
3. Interim orders to continue, till the next date of hearing.
DINESH MEHTA, J VINOD KUMAR, J JANUARY 27, 2026/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2026 at 20:34:31