Manipur High Court
Union Of India; & Anr vs L. Ranjit Singh; & Anr on 22 April, 2024
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2024.04.30
SINGH 12:38:27 +05'30'
Item No. 25 & 26
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.A. No. 95 of 2023
Union of India; & Anr.
Appellants
Vs.
L. Ranjit Singh; & Anr.
Respondents
With
MC (W.A.) No. 148 of 2023
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal as well as the application is adjourned.
List on 22.05.2024.
Earlier interim order to continue till then.
JUDGE CHIEF JUSTICE
Sandeep