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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(iii) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(iii)"architect" shall mean a person holding any of the qualifications laid down in Schedule I to these rules, whether employed for preparation of plans or for supervision of construction or for both;