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[Cites 0, Cited by 2] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(g) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(g)is a subordinate officer or servant of Government or any local authority or holds an office of profit under Government or any local authority; or