Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 81 in Rajasthan State Dental Council Rules, 2008

81. Non-Appropriation of funds.

- The funds of Council shall not be appropriated for expenditure on any item which has not been duly sanctioned by the council or by the President or Registrar as the case may be.