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[Cites 0, Cited by 0] [Section 45A(3)] [Section 45A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45A(3)(i) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)the licensee's demand forecast by customer or consumer category for the ensuing financial year and the basis of the forecast;