Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Goa - Subsection Section 42(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (4)The guidelines, instructions and modalities pertaining to the conduct of practical examination in the concerned subjects shall be supplied by the Board.
