National Green Tribunal
M C Mehta vs Union Of India on 15 January, 2015
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Civil Writ Petition No. 3727 OF 1985
Along with
M.A. No. 875 of 2014, M.A. No. 876 of 2014 and M.A. No. 879 of 2014
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IN THE MATTER OF:
Krishan Kant Singh Vs. M/s. Hindustan Cocacola Beverages Pvt. Ltd.,
Mehdiganj, Rajatalab, Varanasi
And
Krishan Kant Singh Vs. DCM Shriram Industries
And
Krishan Kant Singh Vs. M/s. DSM Sugar Distiller Division, Asmauli,
Moradabad
And
Krishan Kant Singh Vs. M/s. Deoria Paper Ltd., Hata Road, Narainpur, Deoria
And
Krishan Kant Singh Vs. M/s. Yash Paper Ltd., Darshan Nagar, Faizabad
And
Krishan Kant Singh Vs. CPCB
And
Krishan Kant Singh Vs. VRS Foods (M/s. Ved Ram & Sons)
And
Krishan Kant Singh Vs. M/s. Saraiya Distillery Sardar Nagar, Gorakhpur
And
Krishan Kant Singh Vs. M/s. Sherwani Sugar
And
Krishan Kant Singh Vs. M/s. Etawah Unit
And
Krishan Kant Singh Vs. M/s. Pilkhuwa Dairy
And
Krishan Kant Singh Vs. M/s. Saf Yeast
And
Krishan Kant Singh Vs. M/s. Indian Farmers Fertilizers Cooperative
And
Krishan Kant Singh Vs. M/s. VRS (Foords) M/s. Ved Ram & Sons
And
Krishan Kant Singh Vs. M/s. Cownpore Woolen Mills
And
Krishan Kant Singh Vs. Sumit Dying & Bleaching 101 A Dada Nagar Kanpur
And
Krishan Kant Singh Vs. Bhardwaj Textile 76 A Dada Nagar Kanpur
And
Krishan Kant Singh Vs. Sethu Sadh Angoori Bagh Farrukhabad
And
Krishan Kant Singh Vs. Tandon Brothers Angoori Bagh Farrukhabad
And
Krishan Kant Singh Vs. Kanpur Tannery 9/6 Gajjupurwa Jajamu
And
Krishan Kant Singh Vs. AS Leather Finishers 369 B Seetala Bazar Jajamu
And
Krishan Kant Singh Vs. Slaughter House Bakarganj Babupurwa, Kanpur
And
Krishan Kant Singh Vs. Slaughter House Colonel Ganj Kanpur
And
Krishan Kant Singh Vs. Slaughter House Bakermandi Kanpur
And
Krishan Kant Singh Vs. Slaughter House Fajalgaj Kanpur
And
Krishan Kant Singh Vs. Slaughter House Samsabad Farrukhabad
And
Krishan Kant Singh Vs. Pashuvadhshala Nagar Nigam Gosipur Meeret
And
Krishan Kant Singh Vs. Simbhaoli Sprit Ltd. (Distillery) Unit Simbholi Hapur
And
Krishan Kant Singh Vs. Kisan Sahkari Chini Mills Ltd. Distillery Unit
Farrukhabad UP
And
Krishan Kant Singh Vs. M/S Starilite Bruchan Ltd. Narang Distillery Pvt. Ltd.
Nawab Ganj Gonda
And
Krishan Kant Singh Vs. M/s Nibi Steels Ltd. Shen Div. Jmdih Ghosi Mau
And
Krishan Kant Singh Vs. M/s Majhola Distillery & Chemical Works Majhola
Plibhit
And
Krishan Kant Singh Vs. M/s Triveni Engg Industry Ltd. Ramkola Kushinagar
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Ltd. Jahagirabad
Anoopshahr District Boolandshehar
And
Krishan Kant Singh Vs. M/s Wave Industry Sugar Unit Panni Nagar
Boolandshehar
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Villg. Shekhupur
District Badaun
And
Krishan Kant Singh Vs. M/s Kisan Sahkari Chini Mills Ltd. Ghosi Mau
And
Krishan Kant Singh Vs. M/s Shalimar Paper Pvt. Ltd. Jansath Road
Mujaffarnagar
And
Krishan Kant Singh Vs. Shree Omkar Paper & Board Mills Pvt Ltd D-6-7
Industrial Area Ram Nagar Chandauli
And
Krishan Kant Singh Vs. M/s OTR Paper Pvt. Ltd. Industrial Area Sikandrabad
Dist. Bulandshahr
And
Krishan Kant Singh Vs. S R Mittal Paper Mills Ltd Mainpuri Road Sikohabad
Firozabad
And
Krishan Kant Singh Vs. Shree Jagdamba Knith Pvt. Ltd. P No. 95-105 Site B
Surajpur Greater Noida
And
Krishan Kant Singh Vs. Avon Dying 41 A Industrial Area Dada Nagar Kanpur
UP
And
Krishan Kant Singh Vs. Super Dyeing & Bleaching Works Plot No. 39 A
Dadanagar Kanpur UP
And
Krishan Kant Singh Vs. Astha Enterprises Khanpur Farrokhabad
And
Krishan Kant Singh Vs. Harsh Enterprises Khanpur Ghatia Ghat Road
Farrukhabad
And
Krishan Kant Singh Vs. Idea Carpet Ltd. Gopiganj Sant Ravidass Nagar
And
Krishan Kant Singh Vs. Nadri Tanning Industry 96 A Wajidpur Jajmau
And
Krishan Kant Singh Vs. Naz Tanners 150 Ft Road Jajmau
And
Krishan Kant Singh Vs. Arshi Enterprises (Najula Tannery) 175/158 B-2
Bhuriyaghat Jajmau
And
Krishan Kant Singh Vs. Kazi Leather industries 177 Chhabeelepurwa Jajmau
And
Krishan Kant Singh Vs. Blue Star Finisers 996-999 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Dinesh Tanners 913 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Diamont Tanners 915 Wajidpur Jajmau
And
Krishan Kant Singh Vs. New Jawed Tannery 480/379 Wajidpur Jajmau
And
Krishan Kant Singh Vs. Khatun Tanners (Rasid Tanners) Hindustan Compound
Jajmau
And
Krishan Kant Singh Vs. Gajana Tannery (Razzak Tannery) 189/172 Darga Sarif
Road Jajmau
And
Krishan Kant Singh Vs. New Universal Tannery 419/378 Jajmau
And
Krishan Kant Singh Vs. FR Leather 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Allied Leather& Leather Prod. 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Alrahbar Leathers Pvt. Ltd. 173/157 Bhuriyaghat
Jajmau
And
Krishan Kant Singh Vs. Classic Tanners 63, 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Classic Tanning Ind. 102/88 Jajmau
And
Krishan Kant Singh Vs. Commercial Tanners, 94/80 Dargah Sarif Road Jajmau
And
Krishan Kant Singh Vs. Gulfam Navi Bhai KI Tannery Dts. Road Jajmau
And
Krishan Kant Singh Vs. Hazi Iqbal & Co. Purana Nam Naj Tanning Ind. Ram
Rai Sarai 17A Jajmau
And
Krishan Kant Singh Vs. Hilton Tanning Ind. 197/189 Ramraisarai Jajmau
And
Krishan Kant Singh Vs. Hina Interprises Ram Rai Sarai Jajmau
And
Krishan Kant Singh Vs. Iqbal Ahamad KI Tennary 12/9 Banawarilal KA
Bagichaa Jajmau
And
Krishan Kant Singh Vs. Jameel Ahamad 12/9 Banawarilal Ka Bagicha
Gajjupurwa
And
Krishan Kant Singh Vs. Junaid Tanning Ind. 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Kamaal Tanning Ind. 43/36 Shtla Bazar Jajmau
And
Krishan Kant Singh Vs. Kasif Tannery Iqbal Street Jajmau
And
Krishan Kant Singh Vs. Leberty Tanners 173/157 Burhiaghat
And
Krishan Kant Singh Vs. Moh. Rizwan KI Tanners 169 Gajju Purwa Jajmau
And
Krishan Kant Singh Vs. Oriental Tanning Ind. 5 Block B 150 Ft. Road Jajmau
And
Krishan Kant Singh Vs. Rahmat Sons Leather Finisers (O.N.A.TIF Tannery)
103/96 150 Ft. Road
And
Krishan Kant Singh Vs. Raish Tannery 88/74C Dargah Road Jajmau
And
Krishan Kant Singh Vs. Salu Tanners Gajjupurwa Jajmau
And
Krishan Kant Singh Vs. Salwan Tannery 8/5-B Asafabad Jajmau
And
Krishan Kant Singh Vs. S.R.Tannery (Old name- S.R. Glue) Ahmad Nagar
Jajmau
And
Krishan Kant Singh Vs. Sabra Leather Finisers 94 E Wajdipur, Jajmau
And
Krishan Kant Singh Vs. Union Tanners (Crown International) 104/90 A Sanjay
Nagar Jajmau
And
Krishan Kant Singh Vs. N.S. Tanners 84-A Wajidpur Jajmau (Out of 402
Industries)
And
Krishan Kant Singh Vs. Aizaz Tanners 406/377 Asarfabad Jajmau
And
Krishan Kant Singh Vs. Leather Tend (Fayaj Tanners) DTS Road Jajmau
And
Krishan Kant Singh Vs. Zinat Tanners 183 A Ramrai Sarai Jajmau
And
Krishan Kant Singh Vs. Indian National Tannery Purani Chingi Jajmau
And
Krishan Kant Singh Vs. Iqbal & Co. Asarfabad Jajmau
And
Krishan Kant Singh Vs. Khalid Leather Finisers 3 Gajjupurwa Jajmau
And
Krishan Kant Singh Vs. Shalu Tanners (Isara Tannery) 33, 34 A Idgah Road
Jajmau
And
Krishan Kant Singh Vs. M/s H.J. Tannery Pvt. Ltd. Jolly Road Muzaffarnagar
And
Krishan Kant Singh Vs. N.R.Tanners Bhuriyaghat Jajmau
And
Krishan Kant Singh Vs. M/s. Propene Products
And
Krishan Kant Singh Vs. Sahkari Dugdh Sangh Ltd. Putlighar Mirzapur, UP
And
Krishan Kant Singh Vs. Diesel Locomotive Works, Maduwadeah, Varanasi
And
Krishan Kant Singh Vs. M/s Triveni Engg. Industries Ltd. Bilaspur, Jolly Road,
Muzaffarnagar
And
Krishan Kant Singh Vs. M/s Tikola Distillery Tikola Muzaffarnagar
And
Krishan Kant Singh Vs. Ms. India Glycol Ltd. Gida, Gorakhpur
And
Krishan Kant Singh Vs. Oudh Sugar Mill (Distillery Unit) Hargaon, Sitapur
And
Krishan Kant Singh Vs. Dalmiya Chini Mills (Distt) Jawaharpur Ramkoat
Sitapur
And
Krishan Kant Singh Vs. Lords Distillery Ltd. Nandgunj Ghazipur U.P.
And
Krishan Kant Singh Vs. M/s United Sprits Ltd. Rosa Shahjhanpur
And
Krishan Kant Singh Vs. M/s Superior Industries Ltd. (Distillery) C.B. Gang
Bareilly
And
Krishan Kant Singh Vs. M/s Wave Distillery & Brewaries Ltd. (Distillery Unit)
Vill- Ahmadpura, Ramghat Road Tehsil- Atrauli
And
Krishan Kant Singh Vs. M/s National Industrial Corporation Ltd. Raja ka
sahaspur, Bilari Moradabad
And
Krishan Kant Singh Vs. M/s Dhampur Sugar Mills Ltd. (Unit Distillery)
Dhampur Diss. Bijnor U.P.
And
Krishan Kant Singh Vs. M/s Daurala Sugar Works Distillery Unit Daurala
Merrut
And
Krishan Kant Singh Vs. Kisan Sahkari Chinni Mills Ltd. (Sugar Unit)
Kayamganj, Farrukhbad, UP
And
Krishan Kant Singh Vs. Nav Bharat Duplex Ltd. Badnauli Modi Nagar Hapur
Road, Hapur (Waste Paper)
And
Krishan Kant Singh Vs. Ved Cellulose Ltd. Khasra No.231 & 232 16 KM Hapur
Road, Hapur (Waste Paper)
And
Krishan Kant Singh Vs. M/s Garg Duplex & Paper Mills (P) Ltd. Bhopa Road
And
Krishan Kant Singh Vs. Shri Bhawani Paper Mills Ltd. Raebareli
And
Krishan Kant Singh Vs. M/s Dev Priya Fibers Pvt Ltd Panchli Bagpath Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Product Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Papers Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Dev Priya Industries Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. M/s Anand Duplex Ltd. Unit- 1 Vill- Saini Mawana
Road Merrut
And
Krishan Kant Singh Vs. M/s Anand Triplex Board Ltd. Vill- Saini Mawana Road
Merrut
And
Krishan Kant Singh Vs. Haque Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Threads (India) Ltd. Chowbeypur, Kanpur-209203
And
Krishan Kant Singh Vs. Kathuria Brothers A-12 Merrut Road Ind. Area
And
Krishan Kant Singh Vs. Swan Tanning Ind. 199/201, Jajmau
And
Krishan Kant Singh Vs. Anwar Ahamad Tannery 175/158 4C Bhuriyaghat
Jajmau Kanpur
And
Krishan Kant Singh Vs. Habib Leathers 14B 150 Ft Fosd Jajmau Kanpur
And
Krishan Kant Singh Vs. Hazi Badde Tanner Makku said ka bhatta Jajmau
Kanpur
And
Krishan Kant Singh Vs. Karamat Tanning Industries 783 Sanjay Nagar Kanpur
And
Krishan Kant Singh Vs. Leather World 184 A-1 Wajidpur Jajmau Kanpur
And
Krishan Kant Singh Vs. Mash International 83/69 Hindutsathan compound,
Jajmau, Kanpur
And
Krishan Kant Singh Vs. Rider Tanning Ind. 242 Gahhupua Jajmau Kanpur
And
Krishan Kant Singh Vs. Rizwan Tannery 104/90A (22) Sanjay Nagar, Jajmau
KanpurShams Leathers 150 Ft Road Jajmau Kanpur
And
Krishan Kant Singh Vs. Shams Leathers
And
Krishan Kant Singh Vs. Super Leather Finishers 406 K/409 Wajidpur Sanjay
Nagar Jajmau Kanpur
And
Krishan Kant Singh Vs. Aslam Tannery 42 K Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh Vs. Fida Hussain Tannery (Nafees Leather Finishers)
175/158A Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh Vs. Indian Tanning Industry 150 Ft. Road Jajmau Kanpur
And
Krishan Kant Singh Vs. Sajid Tanners new name Kalid tanners Jajmau Kanpur
And
Krishan Kant Singh Vs. Akhlak Tanners Jajmau Kanpur
And
Krishan Kant Singh Vs. Nisha Enterprises (Saud Tanners) Jajmau Kanpur
And
Krishan Kant Singh Vs. Abdullah Tannery Pvt. Ltd. Jajmau Kanpur
And
Krishan Kant Singh Vs. Finished Leather Job Work, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sajid Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Best Training Industry, Jajmau Kanpur
And
Krishan Kant Singh Vs. A.P.F. Tanners (Shabnam Tanners), Jajmau Kanpur
And
Krishan Kant Singh Vs. Meraj Tanning Industries, Jajmau Kanpur
And
Krishan Kant Singh Vs. Alig International, Jajmau Kanpur
And
Krishan Kant Singh Vs. Aman Enterprises Taj Trader , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ajij Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. M.I.Saddel Work , Jajmau Kanpur
And
Krishan Kant Singh Vs. Jajmau Leather Finishers, Bihari Tannery, Jajmau
Kanpur
And
Krishan Kant Singh Vs. Kamal Enterprises Bhalla Estate, Jajmau Kanpur
And
Krishan Kant Singh Vs. Everest Tanners 184 C-2 Burhiaghat, Jajmau Kanpur
And
Krishan Kant Singh Vs. Everest Export 175/158 B-3 Burhiaghat, Jajmau
Kanpur
And
Krishan Kant Singh Vs. Habib Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Khan Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Bablu Enterprises, Jajmau Kanpur
And
Krishan Kant Singh Vs. Farhan Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Gem Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sultan Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Reliance Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ahmad International, Jajmau Kanpur
And
Krishan Kant Singh Vs. Navratan Industries, Jajmau Kanpur
And
Krishan Kant Singh Vs. Nisar Sons (Lari Tannery) , Jajmau Kanpur
And
Krishan Kant Singh Vs. Greater Arafat Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Khalid Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Hamid Leather Finisers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Imperial Leather Finisers Pvt. Ltd., Jajmau Kanpur
And
Krishan Kant Singh Vs. Firoj Tanneries (I) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh Vs. Firoj Tanneries (II) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh Vs. Farhat Zabi kI Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Islam Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Janmal Ind, Jajmau Kanpur
And
Krishan Kant Singh Vs. H.K.Tanning, Jajmau Kanpur
And
Krishan Kant Singh Vs. Liyakat Leather Finisers (Aman Tannery) , Jajmau
Kanpur
And
Krishan Kant Singh Vs. M.M. Leather Finisers (Anna Tannery) , Jajmau Kanpur
And
Krishan Kant Singh Vs. Sariq Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sartaj Tanners(MMZ Tannery), Jajmau Kanpur
And
Krishan Kant Singh Vs. Star Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sunrise Tannery, Jajmau Kanpur
And
Krishan Kant Singh Vs. Supriem Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Ghaush Leather Finisher, Bhalla State, Jajmau Kanpur
And
Krishan Kant Singh Vs. Gujrat Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Rennet Eastern Exports, Jajmau Kanpur
And
Krishan Kant Singh Vs. Salik Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Naj Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh Vs. Sarfraj Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Top Tanners, Jajmau Kanpur
And
Krishan Kant Singh Vs. Iqbal Leather Ltd. , Jajmau Kanpur
And
Krishan Kant Singh Vs. Allied Exims A-36 Leather Technology Park, Babther
Unnao
And
Krishan Kant Singh Vs. GBS Tanners B-6, Site-2, Industrial Area Unnao
And
Krishan Kant Singh Vs. Leather Fabrics, Ind. Area Site-2, Unnao
And
Krishan Kant Singh Vs. Model Tanners (India) Pvt. A22,23,24, UPSIDC Ind
Area, LTP, Banther, Unnao
And
Krishan Kant Singh Vs. Mustang Leather Pvt. Magarwara Unnao
And
Krishan Kant Singh Vs. Omega International G-11 14 Site-II, Unnao
And
Krishan Kant Singh Vs. Rohit Surfactant (Leayan Global Pvt. Ltd.) L.L.P.
Banther, Unnao
And
Krishan Kant Singh Vs. Ruksh Enterprises, B-5 Leather Technology Park
Banther Unnao
And
Krishan Kant Singh Vs. Super Tannery Ltd. Unit-III LTP Banther Unnao
And
Krishan Kant Singh Vs. Upper India Tannery, A-40 LTP Banther, Unnao
And
Krishan Kant Singh Vs. Alig Tannery, A-25, UPSIDC, Leather Technology Park,
Banther Unnao
And
Krishan Kant Singh Vs. Homera Tanners Pvt. Ltd. A-4 LTP Banther Unnao
And
Krishan Kant Singh Vs. M/s Daurala Organics Ltd. Daurala, Merrut
And
Krishan Kant Singh Vs. Ms. Bathwal Udyog Ltd. Plot No. FL-03 Sector-13,
GIDA, Gorakhpur
And
Krishan Kant Singh Vs. Globe Industry, 37 B 150 Ft. Road,Jajmau Kanpur, UP
And
Krishan Kant Singh Vs. Merino Industries Ltd. Vill- Accheja, Hapur
And
Krishan Kant Singh Vs. M/s Umang Dairies Ltd. 3Km, Hasanpur road Gajraula,
Amroha
And
Krishan Kant Singh Vs. Shri Ram Piston & Rings Ltd. Merrut Road Ind.area
Gzb.
And
Krishan Kant Singh Vs. M/s Al-Saqib Exports Pvt Ltd. Vill- Alipur, Hapur Road
And
Krishan Kant Singh Vs. CETP, Jajmai, Kanpur
And
Krishan Kant Singh Vs. Simbhaoli Sprit Ltd. (Distillery Unit), Simbhaoli, Hapur
And
Krishan Kant Singh Vs. Kisan Sahkari Chini Mills Ltd. (Distillery)
Farrukhabad, UP
And
Krishan Kant Singh Vs. M/s Nibi Steels Ltd. (Chem. Div.) Jamdih Ghosi Mau
And
Krishan Kant Singh Vs. M/s Majhola Distillery & Chemical Works, Majhola,
Plibhit
And
Krishan Kant Singh Vs. Shri Onkar Paper & Board Mills (P) Ltd., Chandauli
And
Krishan Kant Singh Vs. M/s OTR Papes Pvt. Ltd., Bulandshehar
And
Krishan Kant Singh Vs. Nav Bharat Duplex Ltd. Hapur
And
Krishan Kant Singh Vs. Astha Enterprises, Farrukhabad
And
Krishan Kant Singh Vs. Harsh Enterprises Khanpur, Farrukhabad
And
Krishan Kant Singh Vs. Sethu Sadh, Angoori Bag Farrukhabad
And
Krishan Kant Singh Vs. Tandon Brothers, Angoori Bag Farrukhabad
And
Krishan Kant Singh Vs. Gajala Tannery (Razzak Tannery), Jajmau
And
Krishan Kant Singh Vs. New Universal Tannery, Jajmau
And
Krishan Kant Singh Vs. F.R.Leather, Jajmau
And
Krishan Kant Singh Vs. Allied Leather & Leather Prod. , Jajmau
And
Krishan Kant Singh Vs. Alrahbar Leathers Pvt. Ltd. , Jajmau
And
Krishan Kant Singh Vs. Classic Tanners, Jajmau
And
Krishan Kant Singh Vs. Classic Tanning, Jajmau
And
Krishan Kant Singh Vs. Commercial Tanners, Jajmau
And
Krishan Kant Singh Vs. Gulfam Navi Bhai KI Tennery DTS Road, Jajmau
And
Krishan Kant Singh Vs. Hazi Iqbal & Co. Purana Nam Naj Tanning Ind. ,
Jajmau
And
Krishan Kant Singh Vs. Hilton Tanning Ind. , Jajmau
And
Krishan Kant Singh Vs. Hina Interprises, Jajmau
And
Krishan Kant Singh Vs. Iqbal Ahamad KI Tennery, Jajmau
And
Krishan Kant Singh Vs. Jameel Ahamad 12/9 Banawarilal Ka Bagicha
Gajjupurwa
And
Krishan Kant Singh Vs. Junaid Tanning, Jajmau
And
Krishan Kant Singh Vs. Kamaal Tanning, Jajmau
And
Krishan Kant Singh Vs. Kasif Tannery, Jajmau
And
Krishan Kant Singh Vs. Leberty Tanners, Jajmau
And
Krishan Kant Singh Vs. Moh. Rizwan ki Tanners, Jajmau
And
Krishan Kant Singh Vs. Oriental Tanning Ind. , Jajmau
And
Krishan Kant Singh Vs. Rahmat Sons Leather Finisers(O.N. Atif Tannery)
And
Krishan Kant Singh Vs. Raish Tannery, Jajmau
And
Krishan Kant Singh Vs. Salu Tanners, Jajmau
And
Krishan Kant Singh Vs. Salwan Tannery, Jajmau
And
Krishan Kant Singh Vs. Indian National Tannery Purani chungi, Jajmau
And
Krishan Kant Singh Vs. Iqbal & Co. Asarfabad, Jajmau
And
Krishan Kant Singh Vs. Khalid Leather Finisers, Jajmau
And
Krishan Kant Singh Vs. Shalu Tanners (Isara Tannery), Jajmau
And
Krishan Kant Singh Vs. Kanpur Tannery, Jajmau
And
Krishan Kant Singh Vs. A.S. Leather Finishers, Jajmau
And
Krishan Kant Singh Vs. Aizaz Tanners, Jajmau
And
Krishan Kant Singh Vs. Leather Tend (Fayaj Tanners) , Jajmau
And
Krishan Kant Singh Vs. Mustang Leather Pvt. Magarwara Unnao
And
Krishan Kant Singh Vs. Globe Industry, Jajmau, Kanpur
And
Krishan Kant Singh Vs. Propene Products Ltd. Kanpur
And
Krishan Kant Singh Vs. Tasty Dairy Specialties Ltd., Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Bakarganj, Babupurwa, Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Colonel Ganj Kanpur
And
Krishan Kant Singh Vs. Slaughter House, Bakermandi Kanpur
And
Krishan Kant Singh Vs. Slaughter House, FazalganjKanpur
And
Krishan Kant Singh Vs. Slaughter House, Samsabad Kanpur
And
Krishan Kant Singh Vs. Pashuvadhshala Nagar Nigam, Merrut
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE DR. D.K. AGRAWAL, EXPERT MEMBER
HON'BLE PROF. A.R. YOUSUF, EXPERT MEMBER
Present Applicant : Mr. Rahul Choudhary and Ms. Pallavi Talware, Advs.
Respondent No.5: Ms. Savitri Pandey, Adv for State of UP
Respondent No. 19: Mr. Jayesh Gaurav, Adv. For Jharkhand State Pollution Control Board.
Respondent No.38-43, 46-53 & 50-148: Mr. S.A. Zaidi Ms. Yogmaya Agnihotri, Adv. For CECB Ms. Antima Bazaz for Mr. Ishwar Singh, Adv., MoEF Mr. Rudreshwar Singh and Mr. Gopal Jha, Advs. For State of Bihar and State Pollution Board Mr. Devashish Bharuka and Ms. Anu Tyagi, Advs. Mr. Amit Agarwal, Adv. For West Bengal PCB Mr. Kabir Bose, Adv. For State of WB & WBPCB Mr. Anubhav Anand, Adv. For Item No. 16, 63 & 65 Mr. C.D. Singh, AAG with Mr. Apoorv Kurup and Mr. V.C. Shukla, Advocates for State of Chhattisgarh Mr. A. Kumar and Mr. S. K. Singh for BHL Mr. Bharat Sangal, Ms. Srijanalana and Mr. I.A. Benla Aier, Advs. For NTPC Mr. Rajul Shrivastav, Adv. For MPPCB Mr. Sudhir K. Makkar, Adv. For Applicant Dabur India Ltd. M.A.879/2014 Mr. Atul Batra and Ms. Naina Bakshi, Advs. For Mother Dairy M/s. Etawah Unit & M/s. Pikhuwe Dairy Item No. 24 and 25 Ms. Aparna S., Adv. For Mr. Anil, Adv. Respondent- VRS Foods (M/s. Ved Rani & Sons) Mr. Srishti Govil, Adv. For Respondent in Item No. 31 & 55 Mr. Pawan Upadhyay, Adv., Mr. Ankit Vij and Mr. Krishna Knodia, Advs. For Sriram Pistons, DCM Sriram, Item No. 15, 157 & 161.
Mr. Chetna Anand, Adv. For NGT Respondent
Date and Orders of the Tribunal
Remarks
Item No.
13
M.A. No. 875 of 2014, M.A. No. 876 of 2014 and M.A January 15, 2015 No.879 of 2014 In Original Application No. 196 of 2014, Original Application No. 200 of 2014, Original Application No. 207 of 2014,Original Application No. 208 of 2014, Original Application No. 209 of 2014, Original Application No. 210 of 2014, and Original Application No. 317 of 2014 List all the above matters on 19th January, 2015.
Original Application No. 250 of 2014 List Original Application No. 250 of 2014 on 19th January, 2015 along with Original Application No. 64 of 2014.
Original Application No. 211 of 2014 The Member Secretary, UPPCB shall be present along with the Member Secretary, CPCB before the Tribunal on the next date of hearing.
List the matter on 19th January, 2015.
The Registry to issue fresh notices in the following matters and prepare separate file for each one of them:-
Original Application No. 202 of 2014, Original Application No. 203 of 2014, Original Application No. 204 of 2014, Original Application No. 205 of 2014, Original Application No. 206 of 2014, Original Application No. 215 of 2014, Original Application No. 218 of 2014, Original Application No. 219 of 2014, Original Application No. 220 of 2014, Original Application No. 221 of 2014, Original Application No. 233 of 2014, Original Application No. 234 of 2014, Original Application No. 235 of 2014, Original Application No. 236 of 2014, Original Application No. 237 of 2014, Original Application No. 238 of 2014, Original Application No. 239 of 2014, Original Application No. 240 of 2014, Original Application No. 241 of 2014, Original Application No. 242 of 2014, Original Application No. 243 of 2014, Original Application No. 244 of 2014, Original Application No. 245 of 2014, Original Application No. 246 of 2014, Original Application No. 247 of 2014, Original Application No. 248 of 2014, Original Application No. 249 of 2014, Original Application No. 251 of 2014, Original Application No. 252 of 2014, Original Application No. 253 of 2014, Original Application No. 254 of 2014, Original Application No. 255 of 2014, Original Application No. 256 of 2014, Original Application No. 257 of 2014, Original Application No. 258 of 2014, Original Application No. 259 of 2014, Original Application No. 260 of 2014, Original Application No. 261 of 2014, Original Application No. 262 of 2014, Original Application No. 263 of 2014, Original Application No. 264 of 2014, Original Application No. 265 of 2014, Original Application No. 266 of 2014, Original Application No. 267 of 2014, Original Application No. 268 of 2014, Original Application No. 269 of 2014, Original Application No. 270 of 2014, Original Application No. 271 of 2014, Original Application No. 272 of 2014, Original Application No. 273 of 2014, Original Application No. 274 of 2014, Original Application No. 278 of 2014, Original Application No. 279 of 2014, Original Application No. 280 of 2014, Original Application No. 281 of 2014, Original Application No. 282 of 2014, Original Application No. 283 of 2014, Original Application No. 284 of 2014, Original Application No. 285 of 2014, Original Application No. 286 of 2014, Original Application No. 287 of 2014, Original Application No. 288 of 2014, Original Application No. 289 of 2014, Original Application No. 290 of 2014, Original Application No. 291 of 2014, Original Application No. 292 of 2014, Original Application No. 293 of 2014, Original Application No. 294 of 2014, Original Application No. 295 of 2014, Original Application No. 296 of 2014, Original Application No. 297 of 2014, Original Application No. 298 of 2014, Original Application No. 299 of 2014, Original Application No. 300 of 2014, Original Application No. 301 of 2014, Original Application No. 302 of 2014, Original Application No. 303 of 2014, Original Application No. 304 of 2014, Original Application No. 305 of 2014, Original Application No. 306 of 2014, Original Application No. 307 of 2014, Original Application No. 308 of 2014, Original Application No. 309 of 2014, Original Application No. 310 of 2014, Original Application No. 311 of 2014, Original Application No. 312 of 2014, Original Application No. 313 of 2014, Original Application No. 314 of 2014, Original Application No. 315 of 2014, Original Application No. 316 of 2014, Original Application No. 318 of 2014, Original Application No. 319 of 2014, Original Application No. 320 of 2014, Original Application No. 321 of 2014, Original Application No. 322 of 2014, Original Application No. 323 of 2014, Original Application No. 324 of 2014, Original Application No. 325 of 2014, Original Application No. 326 of 2014, Original Application No. 327 of 2014, Original Application No. 328 of 2014, Original Application No. 329 of 2014, Original Application No. 330 of 2014, Original Application No. 331 of 2014, Original Application No. 332 of 2014, Original Application No. 333 of 2014, Original Application No. 334 of 2014, Original Application No. 335 of 2014, Original Application No. 336 of 2014, Original Application No. 337 of 2014, Original Application No. 338 of 2014, Original Application No. 339 of 2014, Original Application No. 340 of 2014, Original Application No. 341 of 2014, Original Application No. 342 of 2014, Original Application No. 343 of 2014, Original Application No. 344 of 2014, Original Application No. 345 of 2014, Original Application No. 346 of 2014, Original Application No. 347 of 2014, Original Application No. 348 of 2014, Original Application No. 349 of 2014, Original Application No. 350 of 2014, Original Application No. 351 of 2014, Original Application No. 352 of 2014, Original Application No. 353 of 2014, Original Application No. 354 of 2014, Original Application No. 355 of 2014, Original Application No. 356 of 2014, Original Application No. 357 of 2014, Original Application No. 358 of 2014, Original Application No. 359 of 2014, Original Application No. 360 of 2014, Original Application No. 361 of 2014, Original Application No. 362 of 2014, Original Application No. 363 of 2014, Original Application No. 364 of 2014, Original Application No. 365 of 2014, Original Application No. 366 of 2014, Original Application No. 367 of 2014, Original Application No. 368 of 2014, Original Application No. 369 of 2014, Original Application No. 370 of 2014, Original Application No. 371 of 2014, Original Application No. 372 of 2014, Original Application No. 373 of 2014, Original Application No. 374 of 2014, Original Application No. 375 of 2014, Original Application No. 376 of 2014, Original Application No. 377 of 2014, Original Application No. 378 of 2014, Original Application No. 379 of 2014, Original Application No. 380 of 2014, Original Application No. 381 of 2014, Original Application No. 382 of 2014, Original Application No. 383 of 2014, Original Application No. 384 of 2014, Original Application No. 385 of 2014, Original Application No. 386 of 2014, Original Application No. 387 of 2014, Original Application No. 388 of 2014, Original Application No. 389 of 2014, Original Application No. 390 of 2014, Original Application No. 391 of 2014, Original Application No. 392 of 2014, Original Application No. 393 of 2014, Original Application No. 394 of 2014, Original Application No. 395 of 2014, Original Application No. 396 of 2014, Original Application No. 397 of 2014, Original Application No. 398 of 2014, Original Application No. 399 of 2014, Original Application No. 400 of 2014, Original Application No. 401 of 2014, Original Application No. 402 of 2014, Original Application No. 403 of 2014, Original Application No. 404 of 2014, Original Application No. 405 of 2014, Original Application No. 406 of 2014, Original Application No. 407 of 2014, Original Application No. 408 of 2014, Original Application No. 409 of 2014, Original Application No. 410 of 2014, Original Application No. 411 of 2014, Original Application No. 412 of 2014, Original Application No. 413 of 2014, Original Application No. 414 of 2014, Original Application No. 415 of 2014, Original Application No. 416 of 2014, Original Application No. 417 of 2014, Original Application No. 418 of 2014, Original Application No. 419 of 2014, Original Application No. 420 of 2014, Original Application No. 421 of 2014, Original Application No. 422 of 2014, Original Application No. 423 of 2014, Original Application No. 424 of 2014, Original Application No. 425 of 2014, Original Application No. 426 of 2014, Original Application No. 427 of 2014, Original Application No. 428 of 2014, Original Application No. 429 of 2014, Original Application No. 430 of 2014, Original Application No. 431 of 2014, Original Application No. 432 of 2014, Original Application No. 433 of 2014, Original Application No. 434 of 2014, Original Application No. 435 of 2014, Original Application No. 436 of 2014, Original Application No. 437 of 2014, Original Application No. 438 of 2014, Original Application No. 439 of 2014, Original Application No. 440 of 2014, Original Application No. 441 of 2014, Original Application No. 442 of 2014, Original Application No. 443 of 2014, Original Application No. 444 of 2014, Original Application No. 445 of 2014, Original Application No. 446 of 2014, Original Application No. 447 of 2014, Original Application No. 448 of 2014, Original Application No. 449 of 2014, Original Application No. 450 of 2014, Original Application No. 451 of 2014, Original Application No. 452 of 2014, Original Application No. 453 of 2014, Original Application No. 454 of 2014, Original Application No. 455 of 2014, Original Application No. 456 of 2014, Original Application No. 457 of 2014, Original Application No. 458 of 2014, Original Application No. 459 of 2014, Original Application No. 460 of 2014, Original Application No. 461 of 2014, Original Application No. 462 of 2014, Original Application No. 463 of 2014, Original Application No. 464 of 2014, Original Application No. 465 of 2014, Original Application No. 466 of 2014, Original Application No. 467 of 2014, Original Application No. 468 of 2014, Original Application No. 469 of 2014, Original Application No. 470 of 2014, Original Application No. 471 of 2014, Original Application No. 472 of 2014, Original Application No. 473 of 2014, Original Application No. 474 of 2014, Original Application No. 475 of 2014, Original Application No. 476 of 2014, Original Application No. 477 of 2014, Original Application No. 478 of 2014, Original Application No. 479 of 2014, Original Application No. 480 of 2014, Original Application No. 481 of 2014 Notice be issued without process fee.
Notice returnable on 29th January, 2015 ..........................................,CP (Swatanter Kumar) .........................................,EM (U.D. Salvi) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf)