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[Cites 0, Cited by 0] [Section 109(4)] [Section 109] [Entire Act]

State of Maharashtra - Subsection

Section 109(4)(c) in Maharashtra Public Universities Act, 2016

(c)all such applications received within the aforesaid prescribed time limit, shall be scrutinized by the Board of Deans and be forwarded to the State Government with the approval of Management Council on or before the 1st day of April of the year, with such recommendation duly supported by relevant reasons as are deemed appropriate by the Management Council;