Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Chattisgarh - Subsection

Section 299(vii) in High Court of Chhattisgarh Rules, 2005

(vii)To inspect records with his master, or with another Advocate if his master permits it and is himself empowered to inspect,