Section 9(6) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978
(6)The enquiry officer shall call upon the employee to appear before him on such day and at such time as the former, may by a notice in writing, specify in this behalf. When the employee so appears, the enquiry officer shall read over and explain the articles of charges to him and shall deliver to him a copy each of the articles of charge, list of documents and list of witnesses,
