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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

State of Jharkhand - Subsection

Section 14A(1)(ii) in Bihar Factories Rules, 1950

(ii)Rs. 2 (Rupees two) for the first young person and Re. 1 (Rupee one) for every subsequent young person examined on a single day when the person to be examined go to the Certifying Surgeon for the purpose of such examination;