Section 228(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(d)the record of medical examination referred to in sub-clause (i) or sub-clause (ii) of clause (a) of every building worker employed by him is maintained in a register in form-XII annexed to these rules and such register shall be made available to the Inspector having jurisdiction, on demand.
