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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)When a motion is admitted, it may be discussed as question to be resolved either in the affirmative or in negative. Any member may, subject to Rules 36 and 37, move an amendment to the motion.