Section 12(16)(k) in The First Statutes of the Footwear Design and Development Institute

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Union of India - Subsection

Section 12(16)(k) in The First Statutes of the Footwear Design and Development Institute

(k)inviting two student representatives by rotation to the Senate meeting during discussion of matters relating to student welfare, not involving any policy or disciplinary matters; and

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Union of India - Subsection

Section 12(16)(k) in The First Statutes of the Footwear Design and Development Institute