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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(e) in The West Bengal Primary Education Act, 1973

(e)three of the [twelve members of the Board referred to in clause (d)] [Words, letter and brackets substituted for the words, letter and brackets 'eight members of the Board referred to in clause (c)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board;