Supreme Court - Daily Orders
Upendra Singh vs The State Of Madhya Pradesh on 18 July, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
REVISED
ITEM NO.10 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 12907/2017
(Arising out of impugned final judgment and orders dated 26-04-2016
in FA No. 387/2010 and dated 16-06-2016 in MCC No. 438/2016 passed
by the High Court of Judicature at M.P at Indore)
UPENDRA SINGH Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.50963/2017-CONDONATION OF DELAY
IN FILING and IA No.50968/2017-EXEMPTION FROM FILING O.T.)
WITH
Diary No.13133/2017
(FOR ADMISSION and I.R. and IA No.54221/2017-CONDONATION OF DELAY
IN FILING and IA No.54222/2017-EXEMPTION FROM FILING O.T.)
Diary No.13126/2017
( IA No.53769/2017-CONDONATION OF DELAY IN FILING and IA
No.53772/2017-EXEMPTION FROM FILING O.T.)
Diary No.13135/2017
Diary No.13137/2017
Diary No.13128/2017
(FOR ADMISSION and I.R. and IA No.50327/2017-CONDONATION OF DELAY
IN FILING and IA No.50328/2017-EXEMPTION FROM FILING O.T.)
Diary No.13139/2017
(FOR ADMISSION and I.R. and IA No.51859/2017-CONDONATION OF DELAY
IN FILING and IA No.51861/2017-EXEMPTION FROM FILING O.T.)
Diary No.13142/2017
(FOR ADMISSION and I.R. and IA No.53200/2017-CONDONATION OF DELAY
IN FILING and IA No.53201/2017-EXEMPTION FROM FILING O.T.)
Diary No.13144/2017
Signature Not Verified
Diary No.13147/2017
Digitally signed by
ANITA MALHOTRA
Date: 2017.08.10
( IA No.53833/2017-CONDONATION OF DELAY IN FILING and IA
16:23:12 IST
Reason:
No.53834/2017-CONDONATION OF DELAY IN FILING and IA
No.55419/2017-EXEMPTION FROM FILING O.T.)
1
Diary No.13149/2017
Diary No.13150/2017
( IA No.53828/2017-CONDONATION OF DELAY IN FILING and IA
No.53830/2017-EXEMPTION FROM FILING O.T.)
Diary No.13152/2017
(FOR ADMISSION and I.R. and IA No.52468/2017-CONDONATION OF DELAY
IN FILING and IA No.52469/2017-EXEMPTION FROM FILING O.T.)
Diary No.13155/2017
FOR ADMISSION and I.R. and IA No.53780/2017-CONDONATION OF DELAY IN
FILING and IA No.53781/2017-EXEMPTION FROM FILING O.T.)
Diary No.13158/2017
(FOR ADMISSION and I.R. and IA No.54187/2017-CONDONATION OF DELAY
IN FILING and IA No.54188/2017-EXEMPTION FROM FILING O.T.)
Diary No.13160/2017
( IA No.54215/2017-CONDONATION OF DELAY IN FILING and IA
No.54217/2017-EXEMPTION FROM FILING O.T.)
Diary No.13162/2017
( IA No.53835/2017-CONDONATION OF DELAY IN FILING and IA
No.53836/2017-EXEMPTION FROM FILING O.T.)
Diary No.13164/2017
Diary No.13166/2017
(FOR ADMISSION and I.R. and IA No.52475/2017-CONDONATION OF DELAY
IN FILING and IA No.52476/2017-EXEMPTION FROM FILING O.T.)
Diary No.13168/2017
(FOR ADMISSION and I.R. and IA No.52462/2017-CONDONATION OF DELAY
IN FILING and IA No.52465/2017-EXEMPTION FROM FILING O.T.)
Diary No.13157/2017
Diary No.13161/2017
(FOR ADMISSION and I.R. and IA No.50329/2017-CONDONATION OF DELAY
IN FILING and IA No.50330/2017-EXEMPTION FROM FILING O.T.)
Diary No.13163/2017
(FOR ADMISSION and I.R. and IA No.52478/2017-CONDONATION OF DELAY
IN FILING and IA No.52479/2017-EXEMPTION FROM FILING O.T.)
Diary No.13348/2017
Diary No.13350/2017
Diary No.13351/2017
2
Diary No.13353/2017
(FOR ADMISSION and I.R. and IA No.51066/2017-CONDONATION OF DELAY
IN FILING and IA No.51069/2017-EXEMPTION FROM FILING O.T.)
Diary No.13355/2017
(FOR ADMISSION and I.R. and IA No.51080/2017-CONDONATION OF DELAY
IN FILING and IA No.51081/2017-EXEMPTION FROM FILING O.T.)
Diary No.13360/2017
Diary No.13361/2017
( IA No.54176/2017-CONDONATION OF DELAY IN FILING and IA
No.54177/2017-EXEMPTION FROM FILING O.T.)
Diary No.13365/2017
Diary No.13366/2017
(FOR ADMISSION and I.R. and IA No.51012/2017-CONDONATION OF DELAY
IN FILING and IA No.51015/2017-EXEMPTION FROM FILING O.T.)
Diary No.13373/2017
(FOR ADMISSION and I.R. and IA No.51085/2017-CONDONATION OF DELAY
IN FILING and IA No.51086/2017-EXEMPTION FROM FILING O.T.)
Diary No.13375/2017
(FOR ADMISSION and I.R. and IA No.53776/2017-CONDONATION OF DELAY
IN FILING and IA No.53778/2017-EXEMPTION FROM FILING O.T.)
Diary No.13377/2017
Diary No.13378/2017
Diary No.13380/2017
(FOR ADMISSION and I.R. and IA No.54193/2017-CONDONATION OF DELAY
IN FILING and IA No.54195/2017-EXEMPTION FROM FILING O.T.)
Diary No.13381/2017
(FOR ADMISSION and I.R. and IA No.54202/2017-CONDONATION OF DELAY
IN FILING and IA No.54203/2017-EXEMPTION FROM FILING O.T.)
Diary No.13382/2017
Diary No.13385/2017
(FOR ADMISSION and I.R. and IA No.50366/2017-CONDONATION OF DELAY
IN FILING and IA No.50367/2017-EXEMPTION FROM FILING O.T.)
Diary No.13408/2017
Diary No.13582/2017
(FOR ADMISSION and I.R. and IA No.51048/2017-CONDONATION OF DELAY
IN FILING and IA No.51050/2017-EXEMPTION FROM FILING O.T.)
3
Diary No.13584/2017
(FOR ADMISSION and I.R. and IA No.51042/2017-CONDONATION OF DELAY
IN FILING and IA No.51045/2017-EXEMPTION FROM FILING O.T.)
Diary No.13586/2017
(FOR ADMISSION and I.R. and IA No.52433/2017-CONDONATION OF DELAY
IN FILING and IA No.52434/2017-EXEMPTION FROM FILING O.T.)
Diary No.13587/2017
(FOR ADMISSION and I.R. and IA No.51842/2017-CONDONATION OF DELAY
IN FILING and IA No.51843/2017-EXEMPTION FROM FILING O.T.)
Diary No.13589/2017
( IA No.51007/2017-CONDONATION OF DELAY IN FILING and IA
No.51008/2017-EXEMPTION FROM FILING O.T.)
Diary No.13590/2017
(FOR ADMISSION and I.R. and IA No.51029/2017-CONDONATION OF DELAY
IN FILING and IA No.51030/2017-EXEMPTION FROM FILING O.T.)
Diary No.13593/2017
(FOR ADMISSION and I.R. and IA No.50994/2017-CONDONATION OF DELAY
IN FILING and IA No.50996/2017-EXEMPTION FROM FILING O.T.)
Diary No.13595/2017
(FOR ADMISSION and I.R. and IA No.51070/2017-CONDONATION OF DELAY
IN FILING and IA No.51077/2017-EXEMPTION FROM FILING O.T.)
Diary No.13596/2017
(FOR ADMISSION and I.R. and IA No.50997/2017-CONDONATION OF DELAY
IN FILING and IA No.50999/2017-EXEMPTION FROM FILING O.T.)
Diary No.13598/2017
Diary No.13599/2017
Diary No.13601/2017
Diary No.13602/2017
( IA No.54197/2017-CONDONATION OF DELAY IN FILING and IA
No.54198/2017-EXEMPTION FROM FILING O.T.)
Diary No.13603/2017
Diary No.13606/2017
Diary No.13607/2017
Diary No.13608/2017
(FOR ADMISSION and I.R. and IA No.51082/2017-CONDONATION OF DELAY
IN FILING and IA No.51083/2017-EXEMPTION FROM FILING O.T.)
4
Diary No.13610/2017
(FOR ADMISSION and I.R. and IA No.51038/2017-CONDONATION OF DELAY
IN FILING and IA No.51040/2017-EXEMPTION FROM FILING O.T.)
Diary No.13611/2017
(Other Non filing of application for condonation of delay in time
barred appeal/non mentioning the number of days of delay, with
affidavit and court fee.Other)
Diary No.13612/2017
(FOR ADMISSION and I.R. and IA No.51046/2017-CONDONATION OF DELAY
IN FILING and IA No.51049/2017-EXEMPTION FROM FILING O.T.)
Diary No.13614/2017
(FOR ADMISSION and I.R. and IA No.51073/2017-CONDONATION OF DELAY
IN FILING and IA No.51075/2017-EXEMPTION FROM FILING O.T.)
Diary No.13615/2017
Diary No.13616/2017
(FOR ADMISSION and I.R. and IA No.51094/2017-CONDONATION OF DELAY
IN FILING and IA No.51096/2017-EXEMPTION FROM FILING O.T.)
Diary No.13617/2017
(FOR ADMISSION and I.R. and IA No.51000/2017-CONDONATION OF DELAY
IN FILING and IA No.51003/2017-EXEMPTION FROM FILING O.T.)
Diary No.13795/2017
Diary No.13796/2017
(FOR ADMISSION and I.R. and IA No.51059/2017-CONDONATION OF DELAY
IN FILING and IA No.51060/2017-EXEMPTION FROM FILING O.T.)
Diary No.13797/2017
(FOR ADMISSION and I.R. and IA No.49748/2017-CONDONATION OF DELAY
IN FILING and IA No.49749/2017-EXEMPTION FROM FILING O.T.)
Diary No.13802/2017
( IA No.49739/2017-CONDONATION OF DELAY IN FILING and IA
No.49740/2017-EXEMPTION FROM FILING O.T.)
Diary No.13805/2017
Diary No.13806/2017
(FOR ADMISSION and I.R. and IA No.51024/2017-CONDONATION OF DELAY
IN FILING and IA No.51026/2017-EXEMPTION FROM FILING O.T.)
Diary No.13810/2017
( IA No.54205/2017-CONDONATION OF DELAY IN FILING and IA
No.54206/2017-EXEMPTION FROM FILING O.T.)
5
Diary No.13811/2017
Diary No.13813/2017
( IA No.49746/2017-CONDONATION OF DELAY IN FILING and IA
No.49747/2017-EXEMPTION FROM FILING O.T.)
Diary No.13816/2017
(FOR ADMISSION and I.R. and IA No.53809/2017-CONDONATION OF DELAY
IN FILING and IA No.53812/2017-APPLICATION FOR SUBSTITUTION and IA
No.53815/2017-EXEMPTION FROM FILING O.T. and IA
No.53814/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.)
Diary No.13820/2017
( IA No.53831/2017-CONDONATION OF DELAY IN FILING and IA
No.53832/2017-EXEMPTION FROM FILING O.T.)
Diary No.13821/2017
(FOR ADMISSION and I.R. and IA No.51033/2017-CONDONATION OF DELAY
IN FILING and IA No.51036/2017-EXEMPTION FROM FILING O.T.)
Diary No.13827/2017
( IA No.50331/2017-CONDONATION OF DELAY IN FILING and IA
No.52534/2017-CONDONATION OF DELAY IN FILING and IA
No.50332/2017-EXEMPTION FROM FILING O.T. and IA
No.52536/2017-EXEMPTION FROM FILING O.T.)
Diary No.13829/2017
(FOR ADMISSION and I.R. and IA No.54218/2017-CONDONATION OF DELAY
IN FILING and IA No.54220/2017-EXEMPTION FROM FILING O.T.)
Diary No.13830/2017
( IA No.54183/2017-CONDONATION OF DELAY IN FILING and IA
No.54185/2017-EXEMPTION FROM FILING O.T.)
Diary No.13832/2017
( IA No.50345/2017-CONDONATION OF DELAY IN FILING and IA
No.50346/2017-EXEMPTION FROM FILING O.T.)
Diary No.13833/2017
Diary No.13834/2017
With
The following matters orally mentioned were Taken on Board
Diary Nos. 13154/2017, 13817/2017, 13383/2017, 13167/2017,
13370/2017,13807/2017, 13803/2017, 13359/2017, 13410/2017,
13814/2017, 13605/2017, 13808/2017,13817/2017, 13592/2017,
13822/2017, 13129/2017 and 13364/2017
6
Date : 18-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Ardhendumauli Kumar Prasad,Adv.
Ms. Taruna Ardhendumauli Prasad, AOR
Mr. Diksha Gera,Adv.
Mr. Namit Saxena,Adv.
Mr. Nitesh Ranjan,Adv.
Mr. Amritesh Raj,Adv.
Ms. Hema Dinshaw Petit, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned in filing application for substitution, abatement, if any, is set aside and application for substitution is allowed in Diary No.13816/2017.
Heard.
Delay condoned.
We do not see any ground to interfere with the impugned order except to direct that the petitioners shall be entitled to all statutory benefits including the one under Section 28 of the Land Acquisition Act, 1894 in accordance with law.
The special leave petitions are accordingly disposed of.
Pending application(s), if any, shall also stand disposed of.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
7
ITEM NO.10 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 12907/2017
(Arising out of impugned final judgment and orders dated 26-04-2016 in FA No. 387/2010 and dated 16-06-2016 in MCC No. 438/2016 passed by the High Court of Judicature at M.P at Indore) UPENDRA SINGH Petitioner(s) VERSUS THE STATE OF MADHYA PRADESH & ANR. Respondent(s) (FOR ADMISSION and I.R. and IA No.50963/2017-CONDONATION OF DELAY IN FILING and IA No.50968/2017-EXEMPTION FROM FILING O.T.) WITH Diary No.13133/2017 (FOR ADMISSION and I.R. and IA No.54221/2017-CONDONATION OF DELAY IN FILING and IA No.54222/2017-EXEMPTION FROM FILING O.T.) Diary No.13126/2017 ( IA No.53769/2017-CONDONATION OF DELAY IN FILING and IA No.53772/2017-EXEMPTION FROM FILING O.T.) Diary No.13135/2017 Diary No.13137/2017 Diary No.13128/2017 (FOR ADMISSION and I.R. and IA No.50327/2017-CONDONATION OF DELAY IN FILING and IA No.50328/2017-EXEMPTION FROM FILING O.T.) Diary No.13139/2017 (FOR ADMISSION and I.R. and IA No.51859/2017-CONDONATION OF DELAY IN FILING and IA No.51861/2017-EXEMPTION FROM FILING O.T.) Diary No.13142/2017 (FOR ADMISSION and I.R. and IA No.53200/2017-CONDONATION OF DELAY IN FILING and IA No.53201/2017-EXEMPTION FROM FILING O.T.) Diary No.13144/2017 Diary No.13147/2017 ( IA No.53833/2017-CONDONATION OF DELAY IN FILING and IA No.53834/2017-CONDONATION OF DELAY IN FILING and IA No.55419/2017-EXEMPTION FROM FILING O.T.) 8 Diary No.13149/2017 Diary No.13150/2017 ( IA No.53828/2017-CONDONATION OF DELAY IN FILING and IA No.53830/2017-EXEMPTION FROM FILING O.T.) Diary No.13152/2017 (FOR ADMISSION and I.R. and IA No.52468/2017-CONDONATION OF DELAY IN FILING and IA No.52469/2017-EXEMPTION FROM FILING O.T.) Diary No.13155/2017 FOR ADMISSION and I.R. and IA No.53780/2017-CONDONATION OF DELAY IN FILING and IA No.53781/2017-EXEMPTION FROM FILING O.T.) Diary No.13158/2017 (FOR ADMISSION and I.R. and IA No.54187/2017-CONDONATION OF DELAY IN FILING and IA No.54188/2017-EXEMPTION FROM FILING O.T.) Diary No.13160/2017 ( IA No.54215/2017-CONDONATION OF DELAY IN FILING and IA No.54217/2017-EXEMPTION FROM FILING O.T.) Diary No.13162/2017 ( IA No.53835/2017-CONDONATION OF DELAY IN FILING and IA No.53836/2017-EXEMPTION FROM FILING O.T.) Diary No.13164/2017 Diary No.13166/2017 (FOR ADMISSION and I.R. and IA No.52475/2017-CONDONATION OF DELAY IN FILING and IA No.52476/2017-EXEMPTION FROM FILING O.T.) Diary No.13168/2017 (FOR ADMISSION and I.R. and IA No.52462/2017-CONDONATION OF DELAY IN FILING and IA No.52465/2017-EXEMPTION FROM FILING O.T.) Diary No.13157/2017 Diary No.13161/2017 (FOR ADMISSION and I.R. and IA No.50329/2017-CONDONATION OF DELAY IN FILING and IA No.50330/2017-EXEMPTION FROM FILING O.T.) Diary No.13163/2017 (FOR ADMISSION and I.R. and IA No.52478/2017-CONDONATION OF DELAY IN FILING and IA No.52479/2017-EXEMPTION FROM FILING O.T.) Diary No.13348/2017 Diary No.13350/2017 Diary No.13351/2017 9 Diary No.13353/2017 (FOR ADMISSION and I.R. and IA No.51066/2017-CONDONATION OF DELAY IN FILING and IA No.51069/2017-EXEMPTION FROM FILING O.T.) Diary No.13355/2017 (FOR ADMISSION and I.R. and IA No.51080/2017-CONDONATION OF DELAY IN FILING and IA No.51081/2017-EXEMPTION FROM FILING O.T.) Diary No.13360/2017 Diary No.13361/2017 ( IA No.54176/2017-CONDONATION OF DELAY IN FILING and IA No.54177/2017-EXEMPTION FROM FILING O.T.) Diary No.13365/2017 Diary No.13366/2017 (FOR ADMISSION and I.R. and IA No.51012/2017-CONDONATION OF DELAY IN FILING and IA No.51015/2017-EXEMPTION FROM FILING O.T.) Diary No.13373/2017 (FOR ADMISSION and I.R. and IA No.51085/2017-CONDONATION OF DELAY IN FILING and IA No.51086/2017-EXEMPTION FROM FILING O.T.) Diary No.13375/2017 (FOR ADMISSION and I.R. and IA No.53776/2017-CONDONATION OF DELAY IN FILING and IA No.53778/2017-EXEMPTION FROM FILING O.T.) Diary No.13377/2017 Diary No.13378/2017 Diary No.13380/2017 (FOR ADMISSION and I.R. and IA No.54193/2017-CONDONATION OF DELAY IN FILING and IA No.54195/2017-EXEMPTION FROM FILING O.T.) Diary No.13381/2017 (FOR ADMISSION and I.R. and IA No.54202/2017-CONDONATION OF DELAY IN FILING and IA No.54203/2017-EXEMPTION FROM FILING O.T.) Diary No.13382/2017 Diary No.13385/2017 (FOR ADMISSION and I.R. and IA No.50366/2017-CONDONATION OF DELAY IN FILING and IA No.50367/2017-EXEMPTION FROM FILING O.T.) Diary No.13408/2017 Diary No.13582/2017 (FOR ADMISSION and I.R. and IA No.51048/2017-CONDONATION OF DELAY IN FILING and IA No.51050/2017-EXEMPTION FROM FILING O.T.) 10 Diary No.13584/2017 (FOR ADMISSION and I.R. and IA No.51042/2017-CONDONATION OF DELAY IN FILING and IA No.51045/2017-EXEMPTION FROM FILING O.T.) Diary No.13586/2017 (FOR ADMISSION and I.R. and IA No.52433/2017-CONDONATION OF DELAY IN FILING and IA No.52434/2017-EXEMPTION FROM FILING O.T.) Diary No.13587/2017 (FOR ADMISSION and I.R. and IA No.51842/2017-CONDONATION OF DELAY IN FILING and IA No.51843/2017-EXEMPTION FROM FILING O.T.) Diary No.13589/2017 ( IA No.51007/2017-CONDONATION OF DELAY IN FILING and IA No.51008/2017-EXEMPTION FROM FILING O.T.) Diary No.13590/2017 (FOR ADMISSION and I.R. and IA No.51029/2017-CONDONATION OF DELAY IN FILING and IA No.51030/2017-EXEMPTION FROM FILING O.T.) Diary No.13593/2017 (FOR ADMISSION and I.R. and IA No.50994/2017-CONDONATION OF DELAY IN FILING and IA No.50996/2017-EXEMPTION FROM FILING O.T.) Diary No.13595/2017 (FOR ADMISSION and I.R. and IA No.51070/2017-CONDONATION OF DELAY IN FILING and IA No.51077/2017-EXEMPTION FROM FILING O.T.) Diary No.13596/2017 (FOR ADMISSION and I.R. and IA No.50997/2017-CONDONATION OF DELAY IN FILING and IA No.50999/2017-EXEMPTION FROM FILING O.T.) Diary No.13598/2017 Diary No.13599/2017 Diary No.13601/2017 Diary No.13602/2017 ( IA No.54197/2017-CONDONATION OF DELAY IN FILING and IA No.54198/2017-EXEMPTION FROM FILING O.T.) Diary No.13603/2017 Diary No.13606/2017 Diary No.13607/2017 Diary No.13608/2017 (FOR ADMISSION and I.R. and IA No.51082/2017-CONDONATION OF DELAY IN FILING and IA No.51083/2017-EXEMPTION FROM FILING O.T.) 11 Diary No.13610/2017 (FOR ADMISSION and I.R. and IA No.51038/2017-CONDONATION OF DELAY IN FILING and IA No.51040/2017-EXEMPTION FROM FILING O.T.) Diary No.13611/2017 (Other Non filing of application for condonation of delay in time barred appeal/non mentioning the number of days of delay, with affidavit and court fee.Other) Diary No.13612/2017 (FOR ADMISSION and I.R. and IA No.51046/2017-CONDONATION OF DELAY IN FILING and IA No.51049/2017-EXEMPTION FROM FILING O.T.) Diary No.13614/2017 (FOR ADMISSION and I.R. and IA No.51073/2017-CONDONATION OF DELAY IN FILING and IA No.51075/2017-EXEMPTION FROM FILING O.T.) Diary No.13615/2017 Diary No.13616/2017 (FOR ADMISSION and I.R. and IA No.51094/2017-CONDONATION OF DELAY IN FILING and IA No.51096/2017-EXEMPTION FROM FILING O.T.) Diary No.13617/2017 (FOR ADMISSION and I.R. and IA No.51000/2017-CONDONATION OF DELAY IN FILING and IA No.51003/2017-EXEMPTION FROM FILING O.T.) Diary No.13795/2017 Diary No.13796/2017 (FOR ADMISSION and I.R. and IA No.51059/2017-CONDONATION OF DELAY IN FILING and IA No.51060/2017-EXEMPTION FROM FILING O.T.) Diary No.13797/2017 (FOR ADMISSION and I.R. and IA No.49748/2017-CONDONATION OF DELAY IN FILING and IA No.49749/2017-EXEMPTION FROM FILING O.T.) Diary No.13802/2017 ( IA No.49739/2017-CONDONATION OF DELAY IN FILING and IA No.49740/2017-EXEMPTION FROM FILING O.T.) Diary No.13805/2017 Diary No.13806/2017 (FOR ADMISSION and I.R. and IA No.51024/2017-CONDONATION OF DELAY IN FILING and IA No.51026/2017-EXEMPTION FROM FILING O.T.) Diary No.13810/2017 ( IA No.54205/2017-CONDONATION OF DELAY IN FILING and IA No.54206/2017-EXEMPTION FROM FILING O.T.) 12 Diary No.13811/2017 Diary No.13813/2017 ( IA No.49746/2017-CONDONATION OF DELAY IN FILING and IA No.49747/2017-EXEMPTION FROM FILING O.T.) Diary No.13816/2017 (FOR ADMISSION and I.R. and IA No.53809/2017-CONDONATION OF DELAY IN FILING and IA No.53812/2017-APPLICATION FOR SUBSTITUTION and IA No.53815/2017-EXEMPTION FROM FILING O.T. and IA No.53814/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) Diary No.13820/2017 ( IA No.53831/2017-CONDONATION OF DELAY IN FILING and IA No.53832/2017-EXEMPTION FROM FILING O.T.) Diary No.13821/2017 (FOR ADMISSION and I.R. and IA No.51033/2017-CONDONATION OF DELAY IN FILING and IA No.51036/2017-EXEMPTION FROM FILING O.T.) Diary No.13827/2017 ( IA No.50331/2017-CONDONATION OF DELAY IN FILING and IA No.52534/2017-CONDONATION OF DELAY IN FILING and IA No.50332/2017-EXEMPTION FROM FILING O.T. and IA No.52536/2017-EXEMPTION FROM FILING O.T.) Diary No.13829/2017 (FOR ADMISSION and I.R. and IA No.54218/2017-CONDONATION OF DELAY IN FILING and IA No.54220/2017-EXEMPTION FROM FILING O.T.) Diary No.13830/2017 ( IA No.54183/2017-CONDONATION OF DELAY IN FILING and IA No.54185/2017-EXEMPTION FROM FILING O.T.) Diary No.13832/2017 ( IA No.50345/2017-CONDONATION OF DELAY IN FILING and IA No.50346/2017-EXEMPTION FROM FILING O.T.) Diary No.13833/2017 Diary No.13834/2017 With Diary Nos. 13154/2017, 13817/2017, 13383/2017, 13167/2017, 13370/2017,13807/2017, 13803/2017, 13359/2017, 13410/2017, 13814/2017, 13605/2017, 13808/2017,13817/2017, 13592/2017, 13822/2017, 13129/2017 and 13364/2017 13 Date : 18-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Ardhendumauli Kumar Prasad,Adv.
Ms. Taruna Ardhendumauli Prasad, AOR Mr. Diksha Gera,Adv.
Mr. Namit Saxena,Adv.
Mr. Nitesh Ranjan,Adv.
Mr. Amritesh Raj,Adv.
Ms. Hema Dinshaw Petit, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Diary Nos. 13154/2017, 13817/2017, 13383/2017, 13167/2017, 13370/2017,13807/2017, 13803/2017, 13359/2017, 13410/2017, 13814/2017, 13605/2017, 13808/2017,13817/2017, 13592/2017, 13822/2017, 13129/2017 and 13364/2017 Taken on Board.
Delay condoned in filing application for substitution, abatement, if any, is set aside and application for substitution is allowed in Diary No.13816/2017.
Heard.
Delay condoned.
We do not see any ground to interfere with the impugned order except to direct that the petitioners shall be entitled to all statutory benefits including the one under Section 28 of the Land Acquisition Act, 1894 in accordance with law.
The special leave petitions are accordingly disposed of.
Pending application(s), if any, shall also stand disposed of.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
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