Supreme Court - Daily Orders
Joseph Isharat vs Rozy Nishikant Gaikwad on 28 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.27 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12328/2017
(Arising out of impugned final judgment and order dated 01/03/2017
in SA No. 749/2015 passed by the High Court of Bombay)
JOSEPH ISHARAT Petitioner(s)
VERSUS
ROZY NISHIKANT GAIKWAD Respondent(s)
(with interim relief)
Date : 28/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. S.N. Bhat, AOR
Mr. Mohan Pungliya, Adv.
For Respondent(s) Mr. Anil V.A., Sr. Adv.
Mr. Rajnish, AOR
Mr. Ajinkya Udane, Adv.
Dr. R.R. Deshpande, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.04.29
12:00:53 IST
Reason: