Bombay High Court
Mv Cma Cgm Titus vs San Marine Exports on 14 November, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
33. IA 1972-25 in cOMAS 43-21 @ Connected Matters.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ADMIRALTY AND VICE ADMIRALTY JURISDICTION
INTERIM APPLICATION NO. 1972 OF 2025
IN
COMMERCIAL ADMIRALTY SUIT NO. 43 OF 2021
MV CMA CGM Titus ...Applicant
V/s.
San Marine Exports ...Respondent
WITH
COMMERCIAL ADMIRALTY SUIT NO. 43 OF 2021
WITH
JUDGE'S ORDER NO. 94 OF 2020
Mr. Manoj Khatri with Mr. Arnab Ghosh and Ms. Kavya Banerjee for the
Plaintiff.
Ms. Arpeeta Panvalkar i/b Renata Partners LLP for the Defendant No.1.
Ms. Priya Chaubey i/b Ms. Sapana Rachure for the Defendants No. 2
and 3.
CORAM : ABHAY AHUJA, J.
DATE : 14th NOVEMBER, 2025 P.C. :
Interim Application No. 1972 of 2025
1. Ms. Panvalkar, learned Counsel appears and seeks some more time to file rejoinder.
2. Let rejoinder be filed and served within a period of three weeks with copy to the others.
3. List on 12th December, 2025.
Digitally (ABHAY AHUJA, J.) signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2025.11.14 15:26:43 Nikita Gadgil 1/1 +0530 ::: Uploaded on - 14/11/2025 ::: Downloaded on - 14/11/2025 22:51:50 :::