Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(c) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975 (c)prescribing standards specifying the number and types of trees which each plot of land shall have and which shall be planted therein;
