Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in The Bengal Land-Holders' Attendance Act, 1848

7. Extent of Act.

- This Act shall not extend to the North-West Province of the Presidency of Bengal.