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State of West Bengal - Section

Section 571 in Kolkata Municipal Corporation Act, 1980

571. Recovery of expenses or compensation determined under section 570.

- If the amount of any expenses or compensation determined under section 570 is not paid on demand, such amount shall be recoverable as if the same were due under a decree of the Court of Small Causes having jurisdiction or High Court, as the case may be, or in the manner provided in Chapter XVI.