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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Karnataka - Subsection

Section 57(4) in Karnataka Janapada Vishwavidyalaya Act, 2011

(4)Every institution shall comply with the directions of the University issued from time to time in respect of all matters relating to academic, administrative and matters ancillary thereto.Chapter-X Enrolment and Degrees