Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(iv) in The West Bengal Motor Vehicles Rules, 1989 (iv)where the Superintendent of Police exercises the power of the licensing authority under section 19 of the Act in the district only, the Deputy inspector-General of Police of the Range.]
