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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Tamilnadu - Subsection

Section 170(5) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(5)The management of the school shall undertake to maintain the records and submit the returns prescribed for the purpose of medical inspection and to comply with all other conditions that may be laid down in this regard by the Government or their authorised officers.