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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(1)(b) in The Howrah Improvement Act, 1956

(b)in the neighbourhood of [the said Corporation or the Municipality, as the case may be,] [Words 'those Municipality' first substituted for the words 'the said Municipality' by W.B. Act 43 of 1983, then the words within third brackets substituted for the words 'those Municipalities' by W.B. Act 15 of 1995.], -