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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(1)A person holding a transferable concession as provided in rule 23 shall be free to create any encumbrance over the transferable concession.