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[Cites 0, Cited by 0] [Section 7BB(1)] [Section 7BB] [Entire Act]

State of Rajasthan - Subsection

Section 7BB(1)(a) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(a)to a Government residence of the same type, and with same facilities and concessions, to which a Minister is entitled to under this Act, which may be provided at option of such person either at Jaipur or at any other District Headquarters in Rajasthan: