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Supreme Court - Daily Orders

State Of Himachal Pradesh vs Deepak Kumar on 5 December, 2014

Bench: J. Chelameswar, S.A. Bobde

     ITEM NO.27                            COURT NO.6               SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     19930/2014

     (Arising out of impugned final judgment and order dated 10/01/2014
     in CMPM No. 17/2014 passed by the High Court Of H.p At Shimla)

     STATE OF HIMACHAL PRADESH AND ORS                               Petitioner(s)

                                                  VERSUS

     DEEPAK KUMAR AND ORS                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 05/12/2014 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)             Mr. Suryanarayana Singh,AAG
                                    Ms. Pragati Neekhra,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.12.06 12:33:17 IST Reason: