Supreme Court - Daily Orders
State Of Himachal Pradesh vs Deepak Kumar on 5 December, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.27 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19930/2014
(Arising out of impugned final judgment and order dated 10/01/2014
in CMPM No. 17/2014 passed by the High Court Of H.p At Shimla)
STATE OF HIMACHAL PRADESH AND ORS Petitioner(s)
VERSUS
DEEPAK KUMAR AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 05/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Suryanarayana Singh,AAG
Ms. Pragati Neekhra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.12.06 12:33:17 IST Reason: