Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in Rajasthan Finance Act, 2005

10. Amendment of Section 3, Rajasthan Act No. 13 of 1999.

- In sub-section (3) of Section 3 of the principal Act, after the existing expression "get himself registered under this Act" and before the expression "who brings or causes to be brought", the expression "or by a person or class of persons liable to pay tax under this Act" shall be inserted.