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State of Bihar - Section

Section 6 in Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1960

6. Amendment of Section 25 of Act XII of 1887.

- In Section 25 of the said Act, for the words "five hundred rupees", the words "seven hundred and fifty rupees" and for the words "two hundred and fifty rupees", the words "three hundred rupees" shall be substituted.