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[Cites 0, Cited by 1] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in Gold (Control) Act, 1968

(2)The certificate referred to in sub-section (1)-
(a)shall be in such form as may be prescribed,
(b)shall be valid until the death of the holder, or the cancellation, thereof, whichever is earlier, and
(c)[ shall be subject to such conditions and restrictions as may be prescribed.] [Substituted by Act 26 of 1969.]