Punjab-Haryana High Court
(O&M;) Union Of India And Ors vs Anjali Sharma And Ors on 18 July, 2016
243
CM-13256-CII-2015 in
XOBJ-46-CII-2010 in
FAO-1955-2010
Union of India and another Vs. Anjali Sharma and others
Present: None.
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CM-13256-CII-2015 This application has been moved for fixing the case for early actual date of hearing. The case is already on the regular board of this Court at Sr. No.704.
List the case for arguments on 05.10.2016. The application stands disposed of accordingly. Learned counsel for the other parties be informed about the actual date of hearing.
18.07.2016 ( DARSHAN SINGH )
sunil yadav JUDGE
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