Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Punjab - Subsection Section 58(7) in Punjab Waqf Rules, 2018 (7)Every order of the Tribunal, finally disposing of or dismissing or allowing any application, shall be communicated to the parties or their authorized representatives free of cost.
