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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(2)Reappropriation statements in Form II appended to these rules shall be submitted as soon as the necessity for the same is foreseen and not after the expenditure has been taken in hand.