Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(2) in The Goa Civil Courts Act, 1965

(2)For the purpose of this section the provisions of this Act applicable to Civil Judges shall be, applicable to additional Civil Judges.